Punjab-Haryana High Court
Inderpal Singh Yadav Alias Inderpal vs Anjali Minor Through Her Mother Smt. ... on 30 October, 2023
Neutral Citation No:=2023:PHHC:138366
2023:PHHC:138366
131/2
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-M-54235-2023
Date of Decision:30.10.2023
Inderpal Singh Yadav alias Inderpal ...Petitioner
vs.
Anjali minor through her mother Smt. Poonam ...Respondent
Coram : Hon'ble Mr. Justice N.S. Shekhawat
Present : Mr. Himanshu Joshi, Advocate
for the petitioner.
***
N.S.Shekhawat J. (Oral)
Learned counsel for the petitioner wishes to withdraw the instant petition.
Dismissed as withdrawn.
(N.S.SHEKHAWAT) 30.10.2023 JUDGE hemlata Whether speaking/reasoned : Yes/No Whether reportable : Yes/No Neutral Citation No:=2023:PHHC:138366 1 of 1 ::: Downloaded on - 30-10-2023 23:34:37 :::