Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39B] [Entire Act] State of West Bengal - Subsection Section 39B(a) in The Calcutta Improvement Act, 1911 (a)are displaced by the execution of any improvement scheme sanctioned under this Act, or
