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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Rajasthan - Subsection

Section 49(1)(a) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(a)to complete his course in accordance with the curriculum of studies of the University corresponding to that of Rajasthan Agriculture University in the State;