Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Madhavrao S/O. Sonbaji Lingade vs The State Of Maharashtra And Others on 2 December, 2019

Bench: T.V.Nalawade, N.B. Suryawanshi

                                       {1}
                                                            criappeal815.18.odt

            IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                       BENCH AT AURANGABAD

                       CRIMINAL APPEAL NO. 815 OF 2018

 Madhavrao s/o Sonabaji Lingade                         Appellant

          Versus

 The State of Maharashtra
 & others                                               Respondents

None for the appellant.

Mrs. V.S. Chaudhari, APP for respondent no. 1. Mr. V.V. Bhavthankar, advocate for respondents no. 2 and 3.

CORAM : T.V.NALAWADE & N.B. SURYAWANSHI, JJ., DATE : 02nd December, 2019.

PER COURT :

None for the appellant. Stand over to 17th January, 2020.




   (N. B. SURYAWANSHI)                          (T. V. NALAWADE)
           JUDGE                                      JUDGE

 dyb/




::: Uploaded on - 04/12/2019                   ::: Downloaded on - 04/12/2019 23:24:14 :::