Bombay High Court
Madhavrao S/O. Sonbaji Lingade vs The State Of Maharashtra And Others on 2 December, 2019
Bench: T.V.Nalawade, N.B. Suryawanshi
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criappeal815.18.odt
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
CRIMINAL APPEAL NO. 815 OF 2018
Madhavrao s/o Sonabaji Lingade Appellant
Versus
The State of Maharashtra
& others Respondents
None for the appellant.
Mrs. V.S. Chaudhari, APP for respondent no. 1. Mr. V.V. Bhavthankar, advocate for respondents no. 2 and 3.
CORAM : T.V.NALAWADE & N.B. SURYAWANSHI, JJ., DATE : 02nd December, 2019.
PER COURT :
None for the appellant. Stand over to 17th January, 2020.
(N. B. SURYAWANSHI) (T. V. NALAWADE)
JUDGE JUDGE
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