Delhi High Court - Orders
Radha Devi vs Sharp Business Systems I Private ... on 15 April, 2024
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 655/2023 and CM APPL. No.41735/2023
RADHA DEVI ..... Appellant
Through: Mr.Karthik, Mr.Arsh Khan,
Ms.Smrithi Suresh, Ms.Sreepriyak
and Ms.Gunjan Rathore, Advocates
versus
SHARP BUSINESS SYSTEMS I PRIVATE LIMITED
..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 15.04.2024 At request of learned counsel appearing on behalf of the appellant, list on 15th October, 2024.
CHANDRA DHARI SINGH, J APRIL 15, 2024 SV/RYP Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/04/2024 at 20:47:37