Bombay High Court
Mep Infrastructure Developers Ltd. And ... vs South Delhi Municipal Corporation Thr ... on 9 January, 2023
Author: S.G. Dige
Bench: G.S. Patel, S.G. Dige
13-ASIA-17767-2022 IN WP-10304-2022+.DOC
Shephali
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
INTERIM APPLICATION NO. 17767 OF 2022
IN
WRIT PETITION NO. 10304 OF 2022
South Delhi Municipal Corporation through its ...Applicants
Commissioner & Ors
In the matter between
MEP Infrastructure Developers Ltd & Anr ...Petitioners
Versus
South Delhi Municipal Corporation through its ...Respondents
Commissioner & Ors
WITH
INTERIM APPLICATION NO. 17768 OF 2022
IN
ARUN
RAMCHNDRA
SANKPAL
WRIT PETITION NO. 10304 OF 2022
Digitally signed
by ARUN
South Delhi Municipal Corporation through its ...Applicants
RAMCHNDRA
SANKPAL
Date: 2023.01.09
Commissioner & Ors
14:13:07 +0530
In the matter between
MEP Infrastructure Developers Ltd & Anr ...Petitioners
Versus
South Delhi Municipal Corporation through its ...Respondents
Commissioner & Ors
WITH
WRIT PETITION NO. 8677 OF 2022
Page 1 of 2
9th January 2023
13-ASIA-17767-2022 IN WP-10304-2022+.DOC
Municipal Corporation of Delhi ...Petitioner
Versus
State of Maharashtra through the Principal ...Respondents
Secretary, Revenue and Forest Department & Ors
Mr Ravi Kadam, Senior Advocate, with Rashmin Khandekar,
Deepak Deshmukh, Swati Singh & Vivek Dwivedi, i/b Naik
Naik & Co, for the Petitioners in WP/10304/2022
Mr Gaurav Joshi, Senior Advocate, with Sanjay Vashishtha,
Shreyas Shrivastava, Yogesh Devnani, Tanmay Bidkar & Feroze
Patel, for Petitioner in WP/8677/2022 & for Respondents Nos. 1
to 5 in WP/10304/2022.
Ms SS Bhende, AGP, for Respondents Nos. 1 & 2-State.
Mr Vinod Kothari, with Priyansh Jain, i/b Apex Law Partners, for
Respondent No. 3 in WP/8677/2022.
Ms Vishwali Botle, i/b Ashutosh Gole, for Respondent No. 7.
CORAM G.S. Patel &
S.G. Dige, JJ.
DATED: 9th January 2023 PC:-
1. List all these matters for hearing and final disposal on 18th January 2023 at 2.30 pm along with all pending Interim Applications.
2. Previous orders, if any, to continue until the next date.
(S. G. Dige, J) (G. S. Patel, J) Page 2 of 2 9th January 2023