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[Cites 0, Cited by 1] [Section 3(2)] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(2)(viii) in The Delhi Water Board Act, 1998

(viii)A member (Drainage) to be nominated by Government who shall be an engineer, drawing pay in the scale not less than that of a joint Secretary to the Government of India, having specialised knowledge and experience in the matters relating to drainage.