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[Cites 0, Cited by 0] [Section 70N(6)] [Section 70N] [Entire Act]

State of Haryana - Subsection

Section 70N(6)(b) in Haryana Municipal Corporation Election Rules, 1994

(b)The voter shall sign the declaration in Form 13 in the presence of, and have the signature attested by any Gazetted Officer or by the Presiding Officer of the polling station at which he is on election duty.