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State of West Bengal - Section

Section 4 in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015

4. Election of members of the Executive Committee.

- Within thirty days from the date of publication of the names of the members of the Council, the Registrar shall give notice on each member of the Council of a meeting of the Council to be held on such date and at such time as may be specified in the notice that the purpose of the meeting shall be to elect five members of the Executive Committee as per provisions of sub-section (2) of the section 14 of the Act.