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State of Punjab - Section

Section 20 in Chandigarh Panchayat Election Rules, 1994

20. Candidate and his Agent to be allowed to enter Polling Station.

- The Presiding Officer shall allow the candidate or his Polling Agent to enter in the Polling Station, during the polling except the Polling Compartment :Provided that if a candidate wants to appoint a Polling Agent or change a Polling Agent for any reason he shall inform the Presiding Officer giving his name and complete address of the person in writing before commencement of poll. All the Polling Agents to shall obey the lawful directions of Presiding Officer for smooth conduct of poll.