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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(1)(a) in The U.P. Directorate of Education Internal Audit Organisation Service Rules, 1993

(a)[ his work and conduct have been satisfactory, and [This portion is misprint in English version of Gazette, the same is re-produced as a translated portion from Hindi to English.]