Supreme Court - Daily Orders
Divya Nair vs Arjun Sasikumar on 23 January, 2019
Bench: Abhay Manohar Sapre, Dinesh Maheshwari
ITEM NO.4 COURT NO.7 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 83/2019
DIVYA NAIR Petitioner(s)
VERSUS
ARJUN SASIKUMAR Respondent(s)
(FOR ADMISSION and IA No.6308/2019-EX-PARTE STAY and IA
No.6310/2019-EXEMPTION FROM FILING O.T.)
Date : 23-01-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
HON'BLE MR. JUSTICE DINESH MAHESHWARI
For Petitioner(s) Mr. K.V.Viswanathan,Sr.Adv.
Mr. Ranjith K. C., AOR
Mr. Abhilash K.N.,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Application for exemption from filing official translation is allowed.
Issue notice.
In the meantime, there shall be stay of further proceedings in O.P.(G&W) No.1358/2017 titled as Arjun Sasikumar v. Divya Nair pending before the Family Court, Ernakulam, Kerala until further orders.
(ANITA MALHOTRA) (CHANDER BALA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ANITA MALHOTRA
Date: 2019.01.24
16:42:54 IST
Reason: