Delhi High Court - Orders
R G Medical College And Research Centre vs Union Of India & Ors on 27 January, 2026
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~100,102-103,68
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 17864/2025 & CM APPL. 73824/2025
R G MEDICAL COLLEGE AND RESEARCH CENTRE ...Petitioner
Through: Adv. Mr. Vaibhav Srivastava, Adv.
Ms. Sugandha Anand and Adv. Mr.Ashish Joshi
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Kirtiman Singh, Sr. Adv with Mr.
T. Singhdev, Mr. Abhijit Chakravarty, Mr. Tanishq
Shrivastava, Ms. Yamini Singh, Mr. Vedant Sood,
Advs.
Mr Vinay Yadav (CGSC), Mr Vipul Kumar ( GP),
Adv Kamna Behrani, Adv Ansh Kalra, Adv Neeraj
Paulose Raj
102
+ W.P.(C) 16564/2025 & CM APPL. 67890/2025
SIKARWAR SHIKSHA SAMITI & ANR. .....Petitioners
Through: Mr. Avadh Bihari Kaushik Advocate
versus
NATIONAL MEDICAL COMMISSION & ORS. .....Respondents
Through: Ms. Avshreya Pratap Singh Rudy, Adv.
(CGSC) Mr. Ankit Khatri, Adv. Ms. Usha Jamnal,
Adv. Ms. Nyasa Sharma, Adv.
Mr. Kirtiman Singh, Sr. Adv with Mr. T. Singhdev,
Mr. Abhijit Chakravarty, Mr. Tanishq Shrivastava,
Ms. Yamini Singh, Mr. Vedant Sood, Advs.
103
+ W.P.(C) 17509/2025 & CM APPL. 72288/2025
RANAGHAT MANDAKINI EDUCATIONAL WELFARE SOCIETY
& ANR. .....Petitioners
Through: Mr. Mayank Sapra Adv, Mr. Adhish
Rajvanshi Adv, and Ms. Lalima Das Adv
Mr. Gaurav Bhatia, Sr. Adv with Mr. Utkarsh
Jaiswal, Mr. Neelmani Guha, Mr. Shivam Wadhwa,
Advs.
versus
NATIONAL MEDICAL COMMISSION & ORS. .....Respondents
Through: Mr Vinay Yadav (CGSC), Mr Vipul
Kumar ( GP), Adv Kamna Behrani, Adv Ansh
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 29/01/2026 at 20:33:59
Kalra, Adv Neeraj Paulose Raj
Mr. Kirtiman Singh, Sr. Adv with Mr. T. Singhdev,
Mr. Abhijit Chakravarty, Mr. Tanishq Shrivastava,
Ms. Yamini Singh, Mr. Vedant Sood, Advs.
68
+ W.P.(C) 19408/2025 & CM APPL. 80867/2025, CM APPL. 5265/2026
RADHA GOVIND INSTITUTE OF MEDICAL SCIENCES
.....Petitioner
Through: Mr Avadh Bihari Kaushik Advocate
versus
UNION OF INDIA AND ORS .....Respondents
Through: Mr Vinay Yadav (CGSC), Mr Vipul
Kumar ( GP), Adv Kamna Behrani, Adv Ansh
Kalra, Adv Neeraj Paulose Raj
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 27.01.2026 W.P.(C) 17864/2025, W.P.(C) 16564/2025, W.P.(C) 17509/2025
1. At request, list for hearing on 12.02.2026 at 2:30 p.m.
2. The issue whether the petitioners' earlier applications can and will be considered for 2026-27 shall be adjudicated once the petitions are heard and appropriate findings shall be rendered regarding the same.
3. All the petitions have different facts but common underlying submissions. Therefore, are being listed together. W.P.(C) 19408/2025
4. Without prejudice to his rights, the petitioner has already applied for the 2026-27 afresh.
5. List for hearing on 12.02.2026 at 2:30 p.m. JASMEET SINGH, J JANUARY 27, 2026 / (MS) This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/01/2026 at 20:33:59