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[Cites 0, Cited by 0] [Section 37T(1)] [Section 37T] [Entire Act]

State of Rajasthan - Subsection

Section 37T(1)(v) in The Rajasthan Minor Mineral Concession Rules, 1986

(v)dump over burden (OB) generated during the mining operations at earmarked dump site/s in environment management plan/mine plan/scheme;