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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(1) in The Orissa Private Security Agencies Rules, 2009

(1)Notwithstanding whether the Agency mandates its security guards to put on uniform while on duty or not, every Agency will issue and make it obligatory for its security guards to put on (a) an arm badge clearly distinguishing the Agency;
(b)shoulder or chest badge to indicate his position in the organisation;
(c)whistle attached to the whistle cord and to be kept in the left pocket;
(d)shoes with eyelet and laces;
(e)a headgear which may also carry the distinguishing mark of the Agency.