Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56A] [Entire Act] State of Rajasthan - Subsection Section 56A(8) in The Rajasthan Agricultural Produce Markets Rules, 1963 (8)The producer shall sale his produce in the private consumer farmer market directly to the consumer at mutually agreed price.]