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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(r) in Tamil Nadu Business Facilitation Act, 2018

(r)"notification" means a notification published in the Tamil Nadu Government Gazette and the word 'notified' should be construed accordingly;
(rr)“notified enterprise” means any enterprise or a class or category of enterprise, as may be notified by the Government, from time to time.