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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(1)(ii) in The Andhra Pradesh Lotteries Act, 1968

(ii)elsewhere, not below the rank of an Inspector authorised by a special warrant issued in each case by a magistrate of the first class or a Superintendent of Police or by an Assistant or Deputy Superintendent of Police specially empowered by the Government in this behalf-