Section 4(c) in The Bidhan Chandra Krishi Viswa Vidyalaya Temporary Supersession) Act, 1978.
(c)the Council shall be comprised of the Chancellor, the Vice-Chancellor appointed under section 5 of this Act, the Pro-Vice-Chancellor, if any, and members referred to in clauses (c) to (j), (n) and (o) to (r) of sub-section (2) of section 3 of the Act and ten members to be nominated by the Chancellor in consultation with the Minister and the Education Minister from amongst the Deans of the Faculties and teachers of the University;
