Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Haryana - Subsection Section 10(2) in The Haryana Cattle Fairs Act, 1970 (2)A licence referred to in sub-section (1) shall be in such form, and shall be issued in such manner on payment of such fee and by such authority as may be prescribed.]
