Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20A] [Entire Act] State of Rajasthan - Subsection Section 20A(f) in The Kota Open University Act, 1987 (f)incur expenditure on any development work from the funds received from the State Government for any purposes other than for which the funds are received; and
