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[Cites 0, Cited by 7] [Section 68(2)] [Section 68] [Entire Act]

Union of India - Subsection

Section 68(2)(r) in Motor Vehicles Act, 1939

(r)prohibiting the picking up or setting down of passengers by stage or contract carriages at specified places or in specified areas or at places other than duly notified stands or halting places and requiring the driver of a stage carriage to stop and remain stationary for a reasonable time when so required by a passenger desiring to and or alight from the vehicle at a notified halting place;