Calcutta High Court (Appellete Side)
Rupchand Murmu vs Unknown on 23 April, 2015
Author: Aniruddha Bose
Bench: Aniruddha Bose
1 03 23-04-15
NB CRA No. 41 of 2005 In the matter of: Rupchand Murmu
- Appellant.
Mr. Moinak Bakshi.
...for the appellant.
Mr. Subir Banerjee (Ld. APP) ...for the State.
Criminal section is directed to ascertain as to whether any application of the appellant, Rupchand Murmu has been received through the Superintendent, Midnapore Central Correctional Home for engaging Mr. Moinak Bakshi as learned Advocate.
Let this appeal be listed under the heading 'To Be Mentioned' on 28th April, 2015.
(Aniruddha Bose, J.) (Sankar Acharyya, J.)