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Supreme Court - Daily Orders

Cable Operators Welfare Federation ... vs Govt. Of Nct Of Delhi on 4 December, 2024

     ITEM NO.53                         COURT NO.8                  SECTION XIV

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (C)             No.    18570/2017

     [Arising out of impugned judgment and order 09-03-2017 in WPC No.
     477/2014 passed by the High Court of Delhi at New Delhi]

     CABLE OPERATORS WELFARE FEDERATION (INDIA) & ORS.               Petitioner(s)

                                                VERSUS

     GOVT. OF NCT OF DELHI & ORS.                                    Respondent(s)


     WITH
     SLP(C) No. 19267-19270/2017 (XIV)

     SLP(C) No. 18576-18577/2017 (XIV)

     SLP(C) No. 3816-3821/2018 (XIV)

     (IA No. 27103/2023 – CLARIFICATION/DIRECTION, IA No. 83636/2017 -
     EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No.
     27094/2023 - INTERVENTION APPLICATION and IA No. 83638/2017 -
     PERMISSION TO FILE LENGTHY LIST OF DATES)

     Date : 04-12-2024 These petitions were called on for hearing today.

     CORAM :             HON'BLE MRS. JUSTICE B.V. NAGARATHNA
                         HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH

     For Petitioner(s)            Mr. Fuzail Ahmad Ayyubi, AOR
                                  Mr. N. Rajaraman, AOR
                                  Mr. Sumit R. Sharma, AOR
                                  Mr. Raj Bahadur Yadav, AOR

     For Respondent(s)             Mr. Md. Rashid Saeed, AOR
                                   Mr. Vikram Singh, AOR

                                   Ms. Arundhati Katju, Sr. Adv.
                                   Mr. S.K. Bagaria, Sr. Adv.
                                   Mr. Vibhav Srivastava, Adv.
                                   Ms. Pinki Aggarwal, Adv.
                                   Ms. Srishti Borthakur, Adv.
                                   Ms. Aashi Arora, Adv.
Signature Not Verified
                                   Mr. Sharad Kumar Puri, Adv.
Digitally signed by
SNEHA DAS
Date: 2024.12.06
                                   Ms. Ritim Mongla, Adv.
10:29:55 IST
Reason:                            Mr. Sachin Dubey, Adv.
                                   Mrs. Priya Puri, AOR

                                   Mr. Shreekant Neelappa Terdal, AOR
                                   Mr. Raj Bahadur Yadav, AOR
                   Mr. C. K. Sasi, AOR
                   Ms. Meena K Poulose, Adv.

                   Mr. Biju P Raman, AOR

                   Mr. Upender Thakur, Adv.
                   Mr. Manish Vashishtha, AOR
                   Mrs. Vishakha Thakur, Adv.
                   Ms. Sunayna Agarwal, Adv.
                   Mr. Yasheshvi Vashishtha, Adv.
                   Ms. Akshita Nain, Adv.
                   Mr. Nipun Gupta, Adv.
                   Mr. Abhishek Kaushik, Adv.

                   Mr. Ravindra Sadanand Chingale, AOR



           UPON hearing the counsel the Court made the following
                             O R D E R

List on 11.12.2024.

(GEETA JOSHI) (DIVYA BABBAR) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)