Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bombay Presidency - Section

Section 99 in The Bombay Forest Rules, 1942

99. Transit rules in Chapter VI to apply in the matter of removal and conversion.

- The rules in Chapter VI shall apply in the matter of removal and conversion of the timber referred to in this Chapter. The following supplementary rules 100 to 104 shall apply in addition in regard to the conversion and marking of all sandalwood timber referred to in clause (b)(ii) of rule 94(1), and rules 105 to 108 shall apply in regard to the conversion of timber obtained from other trees referred to in rule 94.B. Conversion and marking of sandalwood.