Punjab-Haryana High Court
Shingara Singh And Others vs State Of Haryana And Another on 20 November, 2013
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No. 678 of 2006 (O&M)
Shingara Singh and others
.....Appellants
Versus
State of Haryana and another
......Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Rakesh Gupta, Advocate for the landowners.
Mr. Roopak Bansal, Additional Advocate General, Haryana.
Mr. H.S. Sethi, Advocate for the Corporation.
RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 3213 of 2005, titled as Power Grid Corporation of India Vs. Shingara Singh and others.
(RAJESH BINDAL) JUDGE 20.11.2013 sharmila Devi Sharmila 2014.01.14 14:34 I attest to the accuracy and integrity of this document Chandigarh