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Punjab-Haryana High Court

Shingara Singh And Others vs State Of Haryana And Another on 20 November, 2013

Author: Rajesh Bindal

Bench: Rajesh Bindal

                               IN THE HIGH COURT OF PUNJAB AND HARYANA
                                            AT CHANDIGARH


                                                                RFA No. 678 of 2006 (O&M)

            Shingara Singh and others
                                                                                .....Appellants
                                                       Versus

            State of Haryana and another
                                                                               ......Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Rakesh Gupta, Advocate for the landowners.

Mr. Roopak Bansal, Additional Advocate General, Haryana.

Mr. H.S. Sethi, Advocate for the Corporation.

RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 3213 of 2005, titled as Power Grid Corporation of India Vs. Shingara Singh and others.

(RAJESH BINDAL) JUDGE 20.11.2013 sharmila Devi Sharmila 2014.01.14 14:34 I attest to the accuracy and integrity of this document Chandigarh