Madras High Court
M.Anuratha vs The Secretary To Government on 15 December, 2016
Author: M.Sathyanarayanan
Bench: M.Sathyanarayanan
IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED: 15.12.2016 CORAM: THE HONOURABLE MR. JUSTICE M.SATHYANARAYANAN W.P.Nos.27997/2016 & 27998/2016 M.Anuratha .. Petitioner in WP.No.27997/2016 C.Sasirekha .. Petitioner in WP.No.27998/2016 Vs 1.The Secretary to Government, State of Tamil Nadu School Education Department Secretariat, Chennai-9. 2.The Director of School Education, DPI Campus, College Road, Chennai-6. 3.The Chairman Teachers Recruitment Board, College Road, 4th Floor, EVK Sampath Salai, Chennai-6. 4.The Chief Educational Officer Chief Educational Office, Vellore District. .. Respondents in both the WPs Prayer:- Writ Petitions filed under Article 226 of the Constitution of India praying for issuance of a Writ of mandmaus Directing the 2nd and 3rd respondents to issue appointment order expeditiously for the Post of Computer Instructor within the stipulated time may be fixed by this Court. For Petitioners in both the Writ Petitions : Mr.J.Agni Selvaraju For R1 to R4 in both the writ petitions : Mr.K.Dhananjayan, Spl.GP COMMON ORDER
Learned counsel appearing for the petitioners, on instructions, seeks permission of this Court to withdraw these writ petitions and he has submitted a letter dated 02.12.2016 to the Registry to that effect. She had also made an endorsement in the writ petitions to that effect. 2 In view of the submission of the letter dated 02.12.2016 to the Registry and the endorsement made by the learned counsel appearing for the petitioners, this writ petitions are dismissed as withdrawn. No costs.
15.12.2016 Index : No Internet : Yes AP To
1.The Secretary to Government, State of Tamil Nadu School Education Department Secretariat, Chennai-9.
2.The Director of School Education, DPI Campus, College Road, Chennai-6.
3.The Chairman Teachers Recruitment Board, College Road, 4th Floor, EVK Sampath Salai, Chennai-6.
4.The Chief Educational Officer Chief Educational Office, Vellore District.
M.SATHYANARAYANAN. J AP W.P.Nos.27997 & 27998/2016 15.12.2016 http://www.judis.nic.in