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Bombay High Court

Mahendra @ Mandya S/O Vijay Telgande (In ... vs The State Of Mah. Thr. Pso, Akola on 16 April, 2019

Author: Swapna Joshi

Bench: Swapna Joshi

                                                                                                             16.04.appeal.112.06
                                                                      1


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         NAGPUR BENCH, NAGPUR

                                  CRIMINAL APPEAL NO. 112/2006
(mahendra @ Mandya s/o Vijay Telgande vs. The State of Maharashtra :
                                       Through PSO P.S. Akola )
...................................................... ...........................................................................
                                                                       .
Office Notes, Office Memoranda of
Coram, appearances, Court's orders                                                                    Court's or Judge's order
of directions and Registrar's orders
..............................................................................................................................................
            None for appellant

                                                             CORAM : MRS.SWAPNA JOSHI, J.

DATED : 16th April, 2019.

Learned counsel for the appellant to collect the paper-book within a period of two weeks.

JUDGE Sahare ::: Uploaded on - 16/04/2019 ::: Downloaded on - 17/04/2019 06:33:45 :::