Bombay High Court
Mahendra @ Mandya S/O Vijay Telgande (In ... vs The State Of Mah. Thr. Pso, Akola on 16 April, 2019
Author: Swapna Joshi
Bench: Swapna Joshi
16.04.appeal.112.06
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
CRIMINAL APPEAL NO. 112/2006
(mahendra @ Mandya s/o Vijay Telgande vs. The State of Maharashtra :
Through PSO P.S. Akola )
...................................................... ...........................................................................
.
Office Notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's order
of directions and Registrar's orders
..............................................................................................................................................
None for appellant
CORAM : MRS.SWAPNA JOSHI, J.
DATED : 16th April, 2019.
Learned counsel for the appellant to collect the paper-book within a period of two weeks.
JUDGE Sahare ::: Uploaded on - 16/04/2019 ::: Downloaded on - 17/04/2019 06:33:45 :::