Supreme Court - Daily Orders
U.O.I. vs Sas (A&E) Association on 26 September, 2014
ITEM NO.38 REGISTRAR COURT. 1 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR PANKAJ BHANDARI
Petition(s) for Special Leave to Appeal (C) No(s). 16645/2013
U.O.I. & ORS. Petitioner(s)
VERSUS
SAS (A&E) ASSOCIATION & ANR. Respondent(s)
Date : 26/09/2014 This petition was called on for hearing today.
For Petitioner(s)
Mr. Devendra Kr. Singh, Adv.
Mr. D. S. Mahra,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Service report is awaited in respect of the sole respondent.
List again on 8.12.2014.
(PANKAJ BHANDARI) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.09.27 12:54:27 IST Reason: