Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27B(5)] [Section 27B] [Entire Act] State of Haryana - Subsection Section 27B(5)(e) in Haryana Liquor Licence Rules, 1970 (e)if he is a defaulter in the payment of any dues under the Punjab Excise Act, 1914.