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Allahabad High Court

Saurabh Gupta vs Union Of India Thru Secy. And Others on 19 February, 2013

Bench: Laxmi Kanta Mohapatra, Sunita Agarwal





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 56591 of 2012
 

 
Petitioner :- Saurabh Gupta
 
Respondent :- Union Of India Thru Secy. And Others
 
Petitioner Counsel :- Nanhe Lal Tripathi
 
Respondent Counsel :- A.S.G.I.,B.N.Agrawal.,S.C.,Subodh Chandra Srivastava
 

 
Hon'ble Laxmi Kanta Mohapatra,J.
 

Hon'ble Mrs. Sunita Agarwal,J.

List in the next cause list.

Interim order, already granted, if operative today, shall continue to remain in operation till the next date of listing.

Order Date :- 19.2.2013 P.P.