Allahabad High Court
Saurabh Gupta vs Union Of India Thru Secy. And Others on 19 February, 2013
Bench: Laxmi Kanta Mohapatra, Sunita Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- WRIT - C No. - 56591 of 2012 Petitioner :- Saurabh Gupta Respondent :- Union Of India Thru Secy. And Others Petitioner Counsel :- Nanhe Lal Tripathi Respondent Counsel :- A.S.G.I.,B.N.Agrawal.,S.C.,Subodh Chandra Srivastava Hon'ble Laxmi Kanta Mohapatra,J.
Hon'ble Mrs. Sunita Agarwal,J.
List in the next cause list.
Interim order, already granted, if operative today, shall continue to remain in operation till the next date of listing.
Order Date :- 19.2.2013 P.P.