Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act] State of Jammu-Kashmir - Subsection Section 17(2)(ii) in Jammu and Kashmir State Finance Commission for Panchayats and Municipalities Act, 2011. (ii)the procedure for removal of Chairperson and Members under section 6;