Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 385 in Orissa Municipal Rules, 1953

385.

The Inspector of Works shall check and accord technical sanction of local works submitted to him by the Local authority according to rules.