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[Cites 0, Cited by 0] [Section 321] [Entire Act]

State of Uttar Pradesh - Subsection

Section 321(3) in Rules under the United Provinces Excise Act, 1910

(3)Recommendation to reach Government within one month. - When the Excise Commissioner receives a recommendation under Rule 320 or 320 (2) form a District Magistrate, he will submit the same along with connected records to the Government with his own opinion, so as to reach Government within one month from the date of judgment or order.