Section 4 in The Tamil Nadu Aquaculture (Regulation) Rules, 1995
4. Members of the District Committee.
- A District Committee constituted under section 5 shall consist of the following officials as members, namely:-(a)Chief Executive Officer, Brackish Water Fish Farmers Development Agency having jurisdiction over the district;(b)Joint Director of Agriculture of the District concerned;(c)Executive Engineer (Irrigation), Public Works Department;(d)Executive Engineer (Ground Water), Public Works Department;(e)District Forest Officer;(f)District Environmental Engineer, Tamil Nadu Pollution Control Board, having jurisdiction over the district; and(g)Regional Deputy Director, Town and Country Planning having jurisdiction over the District.
