Rajasthan High Court - Jaipur
Mool Chand Swami And Anr vs State Of Raj.And Ors. ... on 31 October, 2023
Author: Sameer Jain
Bench: Sameer Jain
[2023:RJ-JP:32031]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 1087/2006
Mohan Singh And Ors
----Petitioner
Versus
State Of Rajasthan And Ors
----Respondent
Connected With S.B. Civil Writ Petition No. 1147/2006
1. Mool Chand Swami S/o Shri Chunni Lal Swami,
2. Smt. Sugani Devi Swami W/o Shri Mool Chand Swami., Both R/o Shekhawati Mishthan Bhandar, Khatu Shyamji, Distt. Sikar, Rajasthan.
----Petitioners Versus
1. State Of Rajasthan Through Secretary, Devasthan Department, Government Secretariat, Jaipur.
2. Land Acquisition Officer And Sub-Divisional Magistrate, Danta Ramgarh, Distt. Sikar, Rajasthan.
3. Deputy Secretary To The Government, Devasthan Department, Government Of Rajasthan, Secretariat, Jaipur.
----Respondents
For Petitioner(s) : Mr. Avanish Kumar Sharma
For Respondent(s) :
HON'BLE MR. JUSTICE SAMEER JAIN Order 31/10/2023 An application (IA No. 2/2023) has been filed in SBCWP No. 1087/2006 by petitioner Nos. 1 to 4 seeking withdrawal of the present petition.
(Downloaded on 11/11/2023 at 09:05:46 PM)[2023:RJ-JP:32031] (2 of 2) [CW-1087/2006] For the reasons mentioned in the application and upon hearing the learned counsel for the petitioner Nos. 1 to 4, application is allowed.
In light of the above, Petition No. 1087/2006 stands dismissed.
List the matters on 20.11.2023.
(SAMEER JAIN),J Pooja /112-113 (Downloaded on 11/11/2023 at 09:05:46 PM) Powered by TCPDF (www.tcpdf.org)