Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 166 in THE FINANCE ACT, 2021 166. Commencement of this Part. The provisions of this Part shall come into force and shall be deemed to have come into force on the 1st day of February, 2021.
