Allahabad High Court
Sakeer Husain And Others vs State Of U.P. Thru District Magistrate ... on 21 January, 2010
Author: Devendra Pratap Singh
Bench: Devendra Pratap Singh
Court No. - 35 Case :- WRIT - C No. - 11969 of 2009 Petitioner :- Sakeer Husain And Others Respondent :- State Of U.P. Thru District Magistrate And Others Petitioner Counsel :- Pradeep Saxena Respondent Counsel :- C.S.C. Hon'ble Devendra Pratap Singh,J.
Hon'ble Mrs. J avashree Tiwari.J. Learned Standing Counsel prays for and is granted four weeks further time to file counter affidavit.
List in the week commencing 22nd February, 2010. Order Date :- 21.1.2010 Monika