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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(5) in Chhattisgarh Winery Rules, 2013

(5)Any base, water, finings, colouring and flavouring substance that are found to be of sub-standard quality, shall not be used in the process of manufacture.