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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 9(5) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(5)The Superintendence and control over all the officers and employees of the Board and Committees shall vest in the Managing Director of the Board.