Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Assam - Subsection

Section 22(j) in The Dibrugarh University Act, 1965

(j)to approve the panels of the examiners for Post-graduate examinations, with or without modifications, after considering the recommendations of the Board of Studies and to modify the same as any time after consideration with the Board of Studies concerned ;