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Himachal Pradesh High Court

Jyoti vs . Hppsc on 21 October, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

             Jyoti             Vs.         HPPSC




                                                            .

CWP No. 6123 of 2020 &5310 of 2020 21.10.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the petitioner in CWP No. 6123 of 2020 and Ms. Shruti Sharma, Advocate for the petitioner in CWP No. 5310 of 2020.

Mr. Vikrant Thakur, Advocate, for the respondent.

r CWP No. 5310 of 2020 is de­linked.

CWP No. 6123 of 2020 As prayed for, list on 18.11.2022.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge October 21, 2022 (kalpana) ::: Downloaded on - 22/10/2022 20:02:39 :::CIS