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State of Madhya Pradesh - Section

Section 19 in The M.P. Motoryan Karadhan Rules, 1991

19. Rounding off.

- For the purposes of calculating the amount payable or refundable under the Act or these rules, all transactions involving fractions of a rupee shall be brought into account by rounding off to the next higher rupee and fractions of less than fifty paise to be ignored.