Rajasthan High Court - Jaipur
Dr (Mrs.) Gunmala Jain W/O Shri Subhash ... vs Subodh Agarwal I.A.S on 28 September, 2018
Author: Alok Sharma
Bench: Alok Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Contempt Petition No. 1621/2018
Dr (Mrs.) Gunmala Jain W/o Shri Subhash Chand Jain, Aged
About 70 Years, R/o Plot No. 106 Vrindavan Colony Khatipura
Road Jhotwara Jaipur
----Petitioner
Versus
1. Subodh Agarwal I.a.s., Additional Chief Secretary,
Department Of Higher Education, Govt. Of Rajasthan,
Secretariat, Jaipur.
2. Ashusutosh A.t. Pednekar I.a.s., Commissioner, College
Education, Dr. Radha Krishanan Shiksha Sankul, J.l.n.
Marg, Jaipur
3. State Of Rajasthan, Through Additional Chief Secretary,
Department Of Higher Education, Govt. Of Rajasthan,
Secretariat, Jaipur
----Respondents
For Petitioner(s) : Mr. Lokendra Singh Shekhawat For Respondent(s) : Dr. Abhinav Sharma, AAG HON'BLE MR. JUSTICE ALOK SHARMA Order 28/09/2018 Dr. Abhinav Sharma, AAG appearing for the respondents submitted that compliance with the order dated 28.11.2017 in S.B. Civil Writ Petition No. 8145/2017 having been made, this contempt petition has been rendered infructuous.
In view of above, this contempt petition is dismissed as infructuous. Notices stand discharged.
However, in the event payment not being made to the petitioner within four weeks from today, he will be free to file an application for revival of this contempt petition.
(ALOK SHARMA),J DK Powered by TCPDF (www.tcpdf.org)