Calcutta High Court (Appellete Side)
(Omdc) vs Soumyendra Kishore Roy Choudhury ... on 3 December, 2025
Author: Debangsu Basak
Bench: Debangsu Basak
DL-4
03.12.2025
FAT 58 of 2022
Court No.37
[Bench ID-266362]
(AD) The Orissa Minerals Development Company Limited
(OMDC)
Vs.
Soumyendra Kishore Roy Choudhury (since
deceased) represented by his legal heir and heiress
Nibedita Roy Choudhury & Ors.
Mr. Surojit Nath Mitra, Ld. Sr. Advocate
Mr. Swarup Banerjee, Advocate
Mr. H.C. Yadav, Advocate
... for the appellant
Mr. Sanjib Kumar Mal, Advocate
Mr. Raja Xavier, Advocate
Ms. Shomrita Das, Advocate
Mr. Shomrik Das, Advocate
... for the respondents
1. List the appeal on December 9, 2025.
(Debangsu Basak, J.) (Md. Shabbar Rashidi, J.)