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Calcutta High Court (Appellete Side)

(Omdc) vs Soumyendra Kishore Roy Choudhury ... on 3 December, 2025

Author: Debangsu Basak

Bench: Debangsu Basak

DL-4

03.12.2025
                                        FAT 58 of 2022
Court No.37
[Bench ID-266362]
(AD)                The Orissa Minerals Development Company Limited
                                         (OMDC)
                                            Vs.
                        Soumyendra Kishore Roy Choudhury (since
                    deceased) represented by his legal heir and heiress
                              Nibedita Roy Choudhury & Ors.

                    Mr. Surojit Nath Mitra, Ld. Sr. Advocate
                    Mr. Swarup Banerjee, Advocate
                    Mr. H.C. Yadav, Advocate
                                                    ... for the appellant

                    Mr. Sanjib Kumar Mal, Advocate
                    Mr. Raja Xavier, Advocate
                    Ms. Shomrita Das, Advocate
                    Mr. Shomrik Das, Advocate
                                                ... for the respondents

1. List the appeal on December 9, 2025.

(Debangsu Basak, J.) (Md. Shabbar Rashidi, J.)