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[Cites 0, Cited by 0] [Section 175] [Entire Act]

Greater Bengaluru City Corporation -

Section 175(5) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(5)Where any development scheme, project or plan involves selection ofbeneficiaries, the criterion for the eligibility and priority for such selection shall bedetermined by the Corporation subject to the terms and conditions of suchscheme, project or plan and such criteria shall be published in the prescribed