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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(1) in Bhakta Kavi Narsinh Mehta University Act, 2015

(1)The Finance and Accounts Officer shall be appointed by the State s Government on deputation. He shall exercise such powers and perform such duties as may be prescribed by the Statutes.