Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Uttar Pradesh - Subsection Section 4(2) in Bhadohi Industrial Development Area (Preparation and Finalisation of Plan) Regulations, 2003 (2)The plan may also provide for any other matter which is deemed necessary for the proper development of the Industrial Development Area.
