Supreme Court - Daily Orders
Mukti Nath Jha vs Zee Bangla Park Plaza . on 16 November, 2015
Author: R.K. Agrawal
Bench: R.K. Agrawal
ITEM NO.11 COURT NO.11 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)........ of 2015
(CC No. 20040/2015)
(Arising out of impugned final judgment and order dated 17/06/2015
in CO No. 1989/2015 passed by the High Court of Calcutta)
MUKTI NATH JHA Petitioner(s)
VERSUS
ZEE BANGLA PARK PLAZA AND ORS. Respondent(s)
I.A. 1/2015(with c/delay in refiling SLP)
Date : 16/11/2015 This application was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
[IN CHAMBERS]
For Petitioner(s) Mr. Soumen Talurdar, Adv.
Mr. Naresh Kumar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay of 81 days in refiling Special Leave Petition is condoned.
(Rashmi Dhyani) (Mala Kumari Sharma)
Sr. P.A. Court Master
Signature Not Verified
Digitally signed by
Rajni Mukhi
Date: 2015.11.17
17:17:47 IST
Reason: