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[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(4)(c) in Gujarat Minor Mineral Concession Rules, 2017

(c)the notice inviting tender shall specify that the lessee holding the lease prior to expiry of the quarry lease has the right of first refusal and shall also specify his willingness or non-willingness specified pursuant to clause (b), if any;